Allahabad High Court
Sarup Sonar vs Ram Sundar Thakurain And Ors. on 12 April, 1922
Equivalent citations: 66IND. CAS.671, AIR 1922 ALLAHABAD 188(1)
JUDGMENT
1. I have read the referring order of the learned Sessions Judge. The order of the Sub-Divisional Magistrate is clearly an illegal one and must, therefore, be set aside as recommended by the learned Sessions Judge. I order accordingly.