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Allahabad High Court

Sarup Sonar vs Ram Sundar Thakurain And Ors. on 12 April, 1922

Equivalent citations: 66IND. CAS.671, AIR 1922 ALLAHABAD 188(1)

JUDGMENT

1. I have read the referring order of the learned Sessions Judge. The order of the Sub-Divisional Magistrate is clearly an illegal one and must, therefore, be set aside as recommended by the learned Sessions Judge. I order accordingly.