Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 10 in The Produce Cess Act, 1966 10. Finality of assessment .- [Omitted by the Cotton, Copra and Vegetable oils Cess (Abolition) Act (4 of 1987), S.3 (21-3-87)].
