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State of West Bengal - Section

Section 36 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

36. Publication of State Government orders regarding exemption

.— The market committee shall arrange for giving wide publicity to any notification issued under section 29 by displaying such notification with a translation thereof in the Bengali or in the Nepali language, as the case may be, in its office notice board in all market yards and in the office of the Panchayat Samitis and Gram Panchayats situated in the market area.