Bombay High Court
Adrian Saldanha vs Generic Engineering Construction And ... on 27 February, 2023
Author: G.S. Patel
Bench: G.S. Patel
2-OSIAL-4723-2023+.DOC
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 4723 OF 2023
IN
COMMERCIAL SUIT NO. 198 OF 2021
Kanta Mohan Shinde ...Applicant
In the matter between
Generic Engineering Construction & Projects Ltd ...Plaintiff
Versus
Sharaifabai Kutubuddin Wakf-ul-Aulad Trust & ...Defendants
Ors
WITH
INTERIM APPLICATION (L) NO. 5469 OF 2023
IN
COMMERCIAL SUIT NO. 198 OF 2021
Adrian Saldanha & Anr ...Applicants
In the matter between
Generic Engineering Construction & Projects Ltd ...Plaintiff
AMOL Versus
PREMNATH
JADHAV Sharaifabai Kutubuddin Wakf-ul-Aulad Trust & ...Defendants
Digitally signed
by AMOL
Ors
PREMNATH
JADHAV
Date: 2023.02.28
10:02:35 +0530
Mr Sarosh Bharucha, with Manek Mulla, Anuja Jhunjhunwala i/b
M Mulla & Associates, for the Applicants.
Ms Anuja Abhyankar, i/b Lexicon Law Partner for the Plaintiff.
Ms Farzen C Pardiwala, i/b Amir Arsiwala, for proposed Respondent
Page 1 of 2
27th February 2023 2-OSIAL-4723-2023+.DOC No. 2.
Mr Archit Jayakar,with Pooja Yadav i/b Jayakar & Partners for Respondents Nos. 2 to 5.
CORAM G.S. Patel J.
DATED: 27th February 2023
PC:-
1. Parties are at liberty to obtain appropriate orders on the administrative side. The matter is presently not assigned to this Court sitting singly.
(G. S. Patel, J) Page 2 of 2 27th February 2023