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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

Union of India - Subsection

Section 9C(2) in Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985

(2)pre-revised basic pay and Dearness Allowance as on 1st August, 2007 which corresponds to the stage where his pay has been fixed on appointment in respect of those officers appointed after 1st August, 2007";