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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(6)(i) in Rajasthan Land Pooling Schemes Act, 2016

(i)appoint a Land Pooling Officer and thereupon the provisions of this Chapter shall, so far as may be, apply to such draft modification as if it were a draft scheme sanctioned by the State Government, or