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Punjab-Haryana High Court

Schindler India Private Limited vs M/S South Eastern Carrier Pvt. Ltd on 15 November, 2013

Author: Sanjay Kishan Kaul

Bench: Sanjay Kishan Kaul

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                                                       ARB-166-2013
                                                                         Date of decision:-15.11.2013


                               Schindler India Private Limited
                                                                                         ...Petitioner
                                                      Versus

                               M/s South Eastern Carrier Pvt. Ltd.
                                                                                       ...Respondent

            CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE

            Present: Mr. K.S. Rakkar, Advocate,
                     for Mr. Ajay Goel, Advocate,
                     for the petitioner.
                                        ****

            SANJAY KISHAN KAUL, C.J. (ORAL)

For orders see ARB-165-2013 titled as Schindler India Private Limited Vs M/s SRK Developers & Promoters.

(SANJAY KISHAN KAUL) CHIEF JUSTICE 15.11.2013 Amodh Sharma Amodh 2013.11.18 16:44 I attest to the accuracy and integrity of this document chandigarh