Punjab-Haryana High Court
Schindler India Private Limited vs M/S South Eastern Carrier Pvt. Ltd on 15 November, 2013
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
ARB-166-2013
Date of decision:-15.11.2013
Schindler India Private Limited
...Petitioner
Versus
M/s South Eastern Carrier Pvt. Ltd.
...Respondent
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
Present: Mr. K.S. Rakkar, Advocate,
for Mr. Ajay Goel, Advocate,
for the petitioner.
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SANJAY KISHAN KAUL, C.J. (ORAL)
For orders see ARB-165-2013 titled as Schindler India Private Limited Vs M/s SRK Developers & Promoters.
(SANJAY KISHAN KAUL) CHIEF JUSTICE 15.11.2013 Amodh Sharma Amodh 2013.11.18 16:44 I attest to the accuracy and integrity of this document chandigarh