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Calcutta High Court (Appellete Side)

Md. Kasim vs Cese Ltd. & Ors on 4 February, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

152. 04.02.2026 Court No.7 (Tanmoy) WPA/2201/2008 MD. KASIM VS CESE LTD. & ORS.

None appears for the parties nor is any adjournment prayed for in the second call.

The matter was appearing in the Monthly List of February, 2026 and the parties are deemed to have had notice that the matter would be taken up today.

In view of the non-appearance of the petitioner, WPA/2201/2008 stands dismissed for default.

Interim order, if any, stands vacated.

(RAVI KRISHAN KAPUR, J.)