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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994

24. Maintenance of registers.

(1)All miscellaneous petitions shall be entered in the Register in Form-G and numbered seriatum, and a mention to that effect has to be made in the Register of original appeals.
(2)All applications for copies of documents or orders on registration shall be entered in the register in Form No. H and numbered seriatum.
(3)All applications for inspection of documents on registration shall be entered in register in Form-F and numbered seriatum.