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[Cites 0, Cited by 17] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(a) in The Sale Of Goods Act, 1930

(a)to the seller in a suit by him for the amount of the price—from the date of the tender of the goods or from the date on which the price was payable;