Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 109 in The Central Reserve Police Force Rules, 1955

109. Transfers .-(1) In any Battalion, Company Commanders and Quarter Masters may be transferred from one Company to another Company by the Deputy Inspector-General with due intimation to the Inspector-General of Police.

(2)Superior Officers from one Battalion to another Battalion may be transferred by the Inspector-General of Police with due intimation to the Central Government.