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[Cites 0, Cited by 0] [Section 38A(4)] [Section 38A] [Entire Act]

State of Tamilnadu - Subsection

Section 38A(4)(h) in Tamil Nadu Labour Welfare Board Service Regulations, 1989

(h)The Association shall have at least a minimum of 30 per cent of the total number of employees eligible to become members of the Association as its members;