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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(3)The Executive Council shall submit a copy of the accounts and ? report to the State Government within nine months from the end of the finance and the State Government shall cause the same to be laid before each House o State Legislature.