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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

State of Andhra Pradesh - Subsection

Section 184(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)make a layout and form a street or road giving access to sites and connecting them with an existing public or private street except in the cases where the sites abut on an existing public or private street;