Section 12(1)(b) in The Interest-Tax Act, 1974

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(b) in The Interest-Tax Act, 1974

(b)where no return has been furnished, ending on the date of completion of assessment under sub-section (3) of section 8, on the amount of the interest-tax on the chargeable interest as determined under sub-section (2) or sub-section (3) of section 8 as reduced by the interest-tax paid in advance.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 12(1)(b) in The Interest-Tax Act, 1974