Custom, Excise & Service Tax Tribunal
Parle Biscuits Pvt Ltd vs Commissioner Of Cgst, Customs, Central ... on 7 July, 2021
Author: Dilip Gupta
Bench: Dilip Gupta
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
New Delhi
PRINCIPAL BENCH
EXCISE APPEAL NO. 52694 OF 2019
[Arising out of Order-in-Appeal No. IND-EXCUS-000-APP-092-093-094-095-19-20
dated 28.06.2019 passed by Commissioner (Appeals), CGST & Central Excise, Indore
(M.P)]
M/s. Parle Biscuits Pvt Ltd. .... Appellant
36.8 KM, Delhi Rohtak Road,
Vill. Sankhol Bahadurgarh,
Jhajjar,
Haryana- 124507
Versus
The Additional Commissioner of ....Respondent
CGST & C.EX Indore Commissionerate, Manik Bagh Palace, P.B.No-10, Indore-452011 APPEARANCE:
Shri Udayan Choksi, Advocate for the Appellant Shri Ravi Kapoor, Authorised Representative of the Department CORAM: HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT HON'BLE MR. P V SUBBA RAO, MEMBER (TECHNICAL) DATE OF HEARING: JULY 05, 2021 DATE OF DECISION: JULY 07, 2021 ORDER SHEET The appeal is allowed. For order, see order of date passed in Excise Appeal No. 52692 of 2019.
(JUSTICE DILIP GUPTA) PRESIDENT (P V SUBBA RAO) MEMBER (TECHNICAL) JB