Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 7(1)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(1)(c) in Karnataka Municipal Corporations Act, 1976

(c)the members of the Houses of People and the members of the State Legislative Assembly representing a part or whole of the city whose constituencies lie within the city [x x x] [Omitted by Act 24 of 1998 w.e.f. 10.6.1998.];