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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(o) in The Small Industries Development Bank Of India Act, 1989

(o)"State Financial Corporation" means a financial corporation established under section 3 or section 3-A or an institution, notified under section 46 of the State Financial Corporations Act, 1951 (63 of 1951);