Supreme Court of India
Manohar Singh vs Jagdev Singh & Anr on 15 September, 2010
Bench: Chandramauli Kr. Prasad, Aftab Alam
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1088 OF 2006
MANOHAR SINGH ..... APPELLANT
VERSUS
JAGDEV SINGH & ANR. ..... RESPONDENT
O R D E R
Even though the grievance made by the counsel for the appellant against the judgment of the High Court is not entirely without substance, in the facts and circumstances of the case, we are not inclined to interfere in this matter.
This appeal is, accordingly, dismissed.
........................J [AFTAB ALAM] ........................J [CHANDRAMAULI KR. PRASAD] NEW DELHI SEPTEMBER 15, 2010.