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Gauhati High Court

Tilak Nath vs The State Of Assam And Ors on 14 June, 2022

Author: Nani Tagia

Bench: Nani Tagia

                                                                 Page No.# 1/26

GAHC010004062010




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/997/2010

         TILAK NATH
         S/O SHRI SUNESWAR NATH, R/O CHARING TELIAL GAON, P.O.
         HAFOLUTING DIST. SIVASAGAR, ASSAM



         VERSUS

         THE STATE OF ASSAM AND ORS
         REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT.
         OF ASSAM, DEPARTMENT OF INDUSTRIES and COMMERCE, DISPUR,
         GUWAHATI-6.

         2:THE DIRECTOR OF INDUSTRIES

          ASSAM
          BAMUNIMAIDAM
          GUWAHATI-21.

         3:THE DIRECTOR OF PANCHAYAT and RURAL DEVELOPMENT
          GOVT. OF ASSAM
          JURIPAR
          PANJABARI ROAD
          GUWAHATI-22
          DISTRICT- KAMRUP
         ASSAM.

         4:THE DEPUTY DIRECTOR OF INDUSTRIES and COMMERCE
          ESTABLISHMENT
          BAMUNIMAIDAM
          GUWAHATI-21

         5:THE CHAIRMAN
          OF STATE LEVEL EMPOWERED COMMITTEE OF THE DIRECTOR OF
                                                                   Page No.# 2/26

            INDUSTRIES
             ASSAM
             GUWAHATI-21.

            6:SRI PRAKASH GOSWAMI
             S/O SRI NAGEN CHANDRA GOSWAMI
             R/O MILANPUR
             CHANDMARI
             GUWAHATI-3
             DIST. KAMRUP
            ASSAM.

            7:SRI MUKUL GOSWAMI
             S/O SRI NABIN CHANDRA GOSWAMI R/O VILL and P.O. HAZARIKAPARA
             DIST. DARRANG
            ASSAM.

            8:SRI DWIJEN CHAKRABORTY

             C/O SMT. SABHA CHAKRABORTY
             MISTRESS ZOO ROAD VIDYAPEETH
             AMBIKA NAGAR
             GUWAHATI-24
             DIST. KAMRUP
             ASSAM.

            9:SRI DEBEN KALITA
             S/O SRI HARMOHAN KALITA VILL- DHIRENPARA
             RAGHUNATH PATH
             P.S. FATASIL
             DIST. KAMRUP
            ASSAM.

            10:SRI KARIM KAZI
             S/O HARMUJ ALI KARI R/O P.O. RANGIA
             DIST.KAMRUP
            ASSAM

Advocate for the Petitioner   : MS.A BARUA

Advocate for the Respondent : MR.J A AHMED




             Linked Case : WP(C)/5855/2013
                                     Page No.# 3/26


DILIP KUMAR BASUMATARY and 15 ORS
S/O- LT. SUNIRAM BASUMATARY
D/O- DFO
KARBI ANGLONG WEST DIVISION
P.O.- DIPHU
DIST.- KARBI ANGLONG
ASSAM.

2: PRALAY KUMAR SAHA
S/O- PRATAP CHANDRA SAHA
 R/O- LAOKHOWA ROAD
 P.O.- HAIBAR GAON
 DIST.- NAGAON
ASSAM.

3: MAHADEV KALITA
S/O- LT. JADAV CHANDRA KALITA
R/O and P.O.- FATASIL AMBARI
GHY- 25
DIST.- KAMRUP
ASSAM.

4: RAHITASWAR NARZARY
S/O- SAILENDRA NARZARY
R/O VILL.- BANARGAON
P.S.- DOTAMA
DIST.- KOKRAJHAR
ASSAM.

5: NABA KUMAR HAZARIKA
S/O- LT. GOLAK CHANDRA HAZARIKA
P.O.- RANGAPARA
WARD NO. 2
HINDUGAON
TULARANI PATH
DIST.- SONITPUR
ASSAM.

6: PRASANTA SAIKIA
S/O- LT. MOHAN CH. SAIKIA
R/O- BARPARBATIA
TEZPUR
P.S.- TEZPUR
DIST.- SONITPUR
ASSAM.

7: HIRAK JYOTI KALITA
                                                    Page No.# 4/26

S/O- SRI BHOLA KALITA
R/O VILL. and P.O.- KETEKIBARI
P.S.- TEZPUR
DIST.- SONITPUR
ASSAM.

8: PRANJIT KUMAR DAS
S/O- DALIM DAS
R/O VILL.- KUMARBHATI
DIST.- BARPETA
ASSAM.

9: MEHZABIN ARA BEGUM
D/O- LT. SAMSER ALI
R/O - THAGISUTH PATH
AMINPATTY
P.S.- NAGAON SADAR
DIST.- NAGAON
ASSAM.

10: MARUF SAZZAD ANAM
S/O- LT. NURUL AFSAR
R/O- M C BORAH PATH
FAUZDARY PATTY
P.S.- NAGAON SADAR
DIST.- NAGAON
ASSAM.

11: ON THE DEATH OF LATE TAPAN KUMAR CHOUDHURY HIS LEGAL
HEIRS
NALBARI

11.1: SMTI MANIMA CHOUDHURY
W/O LATE TAPAN KUMAR CHOUDHURY
R/O MALIKUCHI
NALBARI
P.O AND P.S- NALBARI
ASSAM
PIN- 781335

12: HRISHIKESH DAS
C/O- LT. UTSHAB CHANDRA DAS
R/O- BARPETA BHABANIPUR ROAD
P.O. and DIST.- BARPETA
ASSAM.

13: BIRINCHI KUMAR PATHAK
S/O- SRI SARAT CHANDRA PATHAK
                                                     Page No.# 5/26

R/O- BRINDABAN HATI
BARPETA
P.S. and DIST.- BARPETA
ASSAM.

14: GAUTAM SAIKIA
S/O- LT. PARAM SAIKIA
R/O- L.K. ROAD
KALIBARI
P.O.- TEZPUR
DIST.- SONIPUR
ASSAM.

15: HIMADREE DAS
S/O- LT. HARA KANTA DAS
R/O- REHABARI
GUWAHATI
P.S.- PALTAN BAZAR
DIST.- KAMRUP
ASSAM.

16: NAYAN ANANDA SHARMA
S/O- SRI PRAFULLA KUMAR SHARMA
R/O- DERGAON
WARD NO. IX
P.S.- DERGAON
DIST.- GOLAGHAT
ASSAM.
VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
INDUSTRIES AND COMMERCE DEPTT.
DISPUR
GHY- 6.

2:THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
 GHY- 6.
 3:THE COMMISSIONER DIRECTOR OF INDUSTRIES AND COMMERCE
 ASSAM
BAMUNIMAIDAN
 GHY- 21.
 4:THE DY. DIRECTOR
INDUSTRIES and COMMERCE ESTABLISHMENT
 ASSAM
 BAMUNIMAIDAN
 GHY- 21.
                                                            Page No.# 6/26

5:THE CHAIRMAN
STATE LEVEL EMPOWERED COMMITTEE OF DIRECTOR OF INDUSTRIES
ASSAM
GHY- 21
ASSAM.
------------
Advocate for : MR.M P CHOUDHURY
Advocate for : MR.S CHAMARIA appearing for THE STATE OF ASSAM AND 3
ORS



Linked Case : WP(C)/5850/2013

DIGANTA BARUAH and 3 ORS
S/O SRI JAGADA NANDA BARUAH
R/O CHRISTIAN PATTY
A.D.R.ROAD
P.O. NAGAON
P.S. NAGAON
DIST- NAGAON
ASSAM

2: SULTAN KHAN
S/O LT. LUTFAR RAHMAN KHAN
 R/O SONKUCHI
 P.O. BARPETA
 DIST- BARPETA
ASSAM

3: HRIDAY RANJAN SONOWAL
S/O TUPIDHAR SONOWAL
R/O DAINIJAN
P.O. DEHEATING TINIALI
P.S. BARBARUAH
DIBRUGARH
DIST- DIBRUGARH
ASSAM

4: NURAJUL HOQUE CHOUDHURY
S/O LT. SHADAT HUSSAIN CHOUDHURY
R/O RONGPUR PART-II
P.O. RONGPUR PART-II
P.S. SILCHAR
DIST- CACHAR
ASSAM
VERSUS
                                                       Page No.# 7/26

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
INDUSTRIES and COMMERCE DEPARTMENT
DISPUR
GHY-6

2:THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
 GHY-6
 3:THE COMMISSIONER DIRECTOR OF INDUSTRIES
ASSAM
 BAMUNIMAIDAM
 GHY-21
 4:THE DY. DIRECTOR OF INDUSTRIES and COMMERCE ESTB.
ASSAM
 BAMUNIMAIDAM
 GHY-21
 5:THE CHAIRMAN OF STATE LEVEL EMPOWERED COMMITTEE OF THE
DIRECTOR OF INDUSTRIES
ASSAM
 GHY-21
ASSAM
 ------------
Advocate for : MR.N DUTTA
Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : I.A.(Civil)/749/2021

TILAK NATH
S/O. SHRI SUNESWAR NATH
R/O. CHARING TELIAL GAON
P.O. HAFOLUTING
DIST. SIVASAGAR
ASSAM


VERSUS

THE STATE OF ASSAM AND 18 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF INDUSTRIES AND COMMERCE
DISPUR
GHY- 6

2:THE DIRECTOR OF INDUSTRIES
                                                       Page No.# 8/26

ASSAM
 BAMUNIMAIDAM
 GUWAHATI-21.
 3:THE DIRECTOR OF PANCHAYAT and RURAL DEVELOPMENT
GOVT. OF ASSAM
 JURIPAR
 PANJABARI ROAD
 GUWAHATI-22
 DISTRICT- KAMRUP
 ASSAM.
 4:THE DEPUTY DIRECTOR OF INDUSTRIES and COMMERCE
ESTABLISHMENT
 BAMUNIMAIDAM
 GUWAHATI-21
 5:THE CHAIRMAN
OF STATE LEVEL EMPOWERED COMMITTEE OF THE DIRECTOR OF
INDUSTRIES
 ASSAM
 GUWAHATI-21.
 6:SRI PRAKASH GOSWAMI
S/O SRI NAGEN CHANDRA GOSWAMI
 R/O MILANPUR
 CHANDMARI
 GUWAHATI-3
 DIST. KAMRUP
 ASSAM.
 7:SRI MUKUL GOSWAMI
S/O SRI NABIN CHANDRA GOSWAMI R/O VILL and P.O. HAZARIKAPARA
 DIST. DARRANG
 ASSAM.
 8:SRI DWIJEN CHAKRABORTY

C/O SMT. SABHA CHAKRABORTY
MISTRESS ZOO ROAD VIDYAPEETH
AMBIKA NAGAR
GUWAHATI-24
DIST. KAMRUP
ASSAM.
9:SRI DEBEN KALITA
S/O SRI HARMOHAN KALITA VILL- DHIRENPARA
RAGHUNATH PATH
P.S. FATASIL
DIST. KAMRUP
ASSAM.
10:SRI KARIM KAZI
S/O HARMUJ ALI KARI R/O P.O. RANGIA
DIST.KAMRUP
ASSAM.
                                        Page No.# 9/26

11:BIPUL DUTTA
S/O LATE GANESH DUTTA
R/O DEBDARU PATH
P.O. AND P.S. DISPUR
PIN 781006
DIST. KAMRUP
ASSAM.
12:BADRUDDUZA LASKAR
S/O LATE HAFIZ HABIBUR RAHMAN LASKAR
R/O ATHGAON
P.O. PANBAZAR
P.S. BHARALUMUKH
DIST. KAMRUP
ASSAM.
13:PUSNA SURI
S/O LATE DUKHLA SURI
R/O RUPNAGAR
PIN 785008
P.O. CINNAMORA
P.S. JORHAT
DIST. JORHAT
ASSAM.
14:JOGEN DAS
S/O LATE MONPUR DAS
R/O VILL. BACHAGAON
P.O. PANIGAON
PIN 787052
PS-JORHAT
DIST- LAKHIMPUR
ASSAM
15:KANKANJYOTI LAHKAR
S/O SHRI HAREN CH. LAHKAR
R/O WARD NO. 4
P.O. AND PS. RANGIA
DIST. KAMRUP
ASSAM
PIN 781354
16:BIKASH GANGULY
S/O LATE MANINDRA CH. GANGULY
R/O M.C. GANGULY ROAD
P.O. AND P.S. TEZPUR
PIN 784001
DIST. SONITPUR
ASSAM
17:NIRMAL DAS
S/O LATE RAJMOHAN DAS
R/O WARD NO. 20
BARPETA TOWN
                                                      Page No.# 10/26

P.O. SANTIPARA
PIN 781301
DIST. BARPETA
ASSAM
18:MASUD AHMED LASKAR
S/O LATE SAMSUDDIN LASKAR
R/O AMBIKAPATTY
P.O. AND P.S. SILCHAR
PIN 788001
DIST. CACHAR
ASSAM.
19:TAPAN SAHA
S/O LATE GOPAL CH. SAHA
R/O WARD NO. 3 LAOKHOWA ROAD
P.O. HAIBORGAON
PIN 782002
DIST. NAGAON
ASSAM
------------
Advocate for : MR. T J MAHANTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 18 ORS.



Linked Case : I.A.(Civil)/1155/2021

BIPUL DUTTA AND 6 ORS
S/O LATE GANESH DUTTA
RESIDENT OF DEBDARU PATH
PO AND PS DISPUR KAMRUP ASSAM 781006

2: SHRI JOGEN DAS
S/O LATE MONPUR DAS
RESIDENT OF VILLAGE BACHAGAON
PO PANIGAON
DIST NORTH LAKHIMPUR
ASSAM 787052

3: SHRI KANKANJYOTI LAHKAR
S/O SHRI HAREN CHANDRA LAHKAR

WARD NO. 4
PO AND PS RANGIA
DIST KAMRUP ASSAM 781354

4: SHRI BIKASH GANGULY
S/O LATE MANINDRA CHANDRA GANGULY
                                                    Page No.# 11/26

RESIDENT OF MC GANGULY ROAD
PO AND PS TEZPUR
DIST SONITPUR
ASSAM 784001

5: SHRI NIRMAL DAS
S/O LATE RAJMOHAN DAS
RESIDENT OF WARD NO. 20
BARPETA TOWN
PO SANTIPARA
781301
DIST BARPETA
ASSAM

6: MD. MASUD AHMED LASKAR
S/O LATE SAMSUDDIN LASKAR
RESIDENT OF AMBIKAPATTY
PO AND PS SILCHAR
DIST CACHAR
ASSAM
788001

7: SHRI TAPAN SAHA
S/O LATE GOPAL CHANDRA SAHA
RESIDENT OF WARD NO. 3
LAOKHOWA ROAD
PO HAIBORGAON
782002
DIST NAGAON
ASSAM
VERSUS

TILAK NATH AND 11 ORS
S/O SHRI SUNESWAR NATH
R/O CHARING TELIAL GAON
P.O. HAFOLUTING DIST. SIVASAGAR
ASSAM

2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF
ASSAM
 DEPARTMENT OF INDUSTRIES and COMMERCE
 DISPUR
 GUWAHATI-6.
 3:THE DIRECTOR OF INDUSTRIES

ASSAM
BAMUNIMAIDAM
                                                      Page No.# 12/26

 GUWAHATI-21.
 4:THE DIRECTOR OF PANCHAYAT and RURAL DEVELOPMENT
GOVT. OF ASSAM
 JURIPAR
 PANJABARI ROAD
 GUWAHATI-22
 DISTRICT- KAMRUP
 ASSAM.
 5:THE DEPUTY DIRECTOR OF INDUSTRIES and COMMERCE
ESTABLISHMENT
 BAMUNIMAIDAM
 GUWAHATI-21
 6:THE CHAIRMAN
OF STATE LEVEL EMPOWERED COMMITTEE OF THE DIRECTOR OF
INDUSTRIES
 ASSAM
 GUWAHATI-21.
 7:SRI PRAKASH GOSWAMI
S/O SRI NAGEN CHANDRA GOSWAMI
 R/O MILANPUR
 CHANDMARI
 GUWAHATI-3
 DIST. KAMRUP
 ASSAM.
 8:SRI MUKUL GOSWAMI
S/O SRI NABIN CHANDRA GOSWAMI R/O VILL and P.O. HAZARIKAPARA
 DIST. DARRANG
 ASSAM.
 9:SRI DWIJEN CHAKRABORTY

C/O SMT. SABHA CHAKRABORTY
MISTRESS ZOO ROAD VIDYAPEETH
AMBIKA NAGAR
GUWAHATI-24
DIST. KAMRUP
ASSAM
10:SRI DEBEN KALITA
S/O SRI HARMOHAN KALITA VILL- DHIRENPARA
RAGHUNATH PATH
P.S. FATASIL
DIST. KAMRUP
ASSAM
11:SRI KARIM KAZI
S/O HARMUJ ALI KARI R/O P.O. RANGIA
DIST.KAMRUP
ASSAM.
12:SHRI PUSNA SURI
S/O LATE DUKHLA SURI
                                                      Page No.# 13/26

R/O RUPNAGAR
785008. PO CINNAMORA
DIST JORHAT
ASSAM
------------
Advocate for : MR. D P BORAH
Advocate for : appearing for TILAK NATH AND 11 ORS



Linked Case : I.A.(Civil)/1165/2021

DILIP KUMAR BASUMATARY AND 12 ORS.
S/O- LT. SUNIRAM BASUMATARY
D/O- DFO
KARBI ANGLONG WEST DIVISION
P.O.- DIPHU
DIST.- KARBI ANGLONG
ASSAM.

2: PRALAY KUMAR SAHA
S/O- PRATAP CHANDRA SAHA
 R/O- LAOKHOWA ROAD
 P.O.- HAIBAR GAON
 DIST.- NAGAON
ASSAM.

3: MAHADEV KALITA
S/O- LT. JADAV CHANDRA KALITA
R/O and P.O.- FATASIL AMBARI
GHY- 25
DIST.- KAMRUP
ASSAM.

4: RAHITASWAR NARZARY
S/O- SAILENDRA NARZARY
R/O VILL.- BANARGAON
P.S.- DOTAMA
DIST.- KOKRAJHAR
ASSAM.

5: PRASANTA SAIKIA
S/O- LT. MOHAN CH. SAIKIA
R/O- BARPARBATIA
TEZPUR
P.S.- TEZPUR
DIST.- SONITPUR
ASSAM.
                                  Page No.# 14/26


6: HIRAK JYOTI KALITA
S/O- SRI BHOLA KALITA
R/O VILL. and P.O.- KETEKIBARI
P.S.- TEZPUR
DIST.- SONITPUR
ASSAM.

7: PRANJIT KUMAR DAS
S/O- DALIM DAS
R/O VILL.- KUMARBHATI
DIST.- BARPETA
ASSAM.

8: MEHZABIN ARA BEGUM
D/O- LT. SAMSER ALI
R/O - THAGISUTH PATH
AMINPATTY
P.S.- NAGAON SADAR
DIST.- NAGAON
ASSAM.

9: MARUF SAZZAD ANAM
S/O- LT. NURUL AFSAR
R/O- M C BORAH PATH
FAUZDARY PATTY
P.S.- NAGAON SADAR
DIST.- NAGAON
ASSAM.

10: HRISHIKESH DAS
C/O- LT. UTSHAB CHANDRA DAS
R/O- BARPETA BHABANIPUR ROAD
P.O. and DIST.- BARPETA
ASSAM.

11: BIRINCHI KUMAR PATHAK
S/O- SRI SARAT CHANDRA PATHAK
R/O- BRINDABAN HATI
BARPETA
P.S. and DIST.- BARPETA
ASSAM.

12: GAUTAM SAIKIA
S/O- LT. PARAM SAIKIA
R/O- L.K. ROAD
KALIBARI
P.O.- TEZPUR
                                                        Page No.# 15/26

DIST.- SONIPUR
ASSAM.

13: HIMADREE DAS
S/O- LT. HARA KANTA DAS
R/O- REHABARI
GUWAHATI
P.S.- PALTAN BAZAR
DIST.- KAMRUP
ASSAM.

14: NAYAN ANANDA SHARMA
S/O- SRI PRAFULLA KUMAR SHARMA
R/O- DERGAON
WARD NO. IX
P.S.- DERGAON
DIST.- GOLAGHAT
ASSAM.
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
INDUSTRIES AND COMMERCE DEPTT.
DISPUR
GHY- 6.

2:THE CHIEF SECY. TO THE GOVT. OF ASSAM
DISPUR
 GHY- 6.
 3:THE COMMISSIONER DIRECTOR OF INDUSTRIES AND COMMERCE
 ASSAM
BAMUNIMAIDAN
 GHY- 21.
 4:THE DY. DIRECTOR
INDUSTRIES and COMMERCE ESTABLISHMENT
 ASSAM
 BAMUNIMAIDAN
 GHY- 21.
 5:THE CHAIRMAN
STATE LEVEL EMPOWERED COMMITTEE OF DIRECTOR OF INDUSTRIES
 ASSAM
 GHY- 21
 ASSAM.
 ------------
 Advocate for : MR.M P CHOUDHURY
Advocate for : SC
 INDUSTRIES AND COMMERCE appearing for THE STATE OF ASSAM AND 4
ORS.
                                                          Page No.# 16/26




Linked Case : WP(C)/5998/2013

HARSHAJIT CHOUDHURY and 10 ORS.
S/O LT. PHULENDRA NATH CHOUDHURY VILL- KAHARPARA P.O.
NITYANANDA DIST. BARPETA
ASSAM.

2: SHRI JAYANTA RAJGURI
S/O SHRI PRABIN RAJGURI VILL- NEHRU PARK
 P.O. JORHAT-I
 DIST. JORHAT

3: SHRI MRIGEN SAIKIA
S/O SHRI KUKHESWAR SAIKIA R/O NEAR ANANDA ACADEMY DISPUR
GUWAHATI-6
DIST. KAMRUP

4: MS. JAHNABI HAZARIKA
D/O GOLAP CH. HAZARIKA R/O SONARIGAON
P.O. KALIABOR DIST.NAGAON
ASSAM.

5: SHRI DWIPEN CHANDRA MENA
S/O LT. JOGENDRA MENA R/O BELSOR
P.O. BELSOR DIST. NALBARI

6: SHRI JAYANTA LASKAR
S/O LT. MAHENDRA LASKAR DIST. NAGAON

7: SHRI PRADIP KUMAR DAS
S/O LT. AKAN CH. DAS VILL and P.O. SILGHAT P.O. NAGAON
DIST. NAGAON
ASSAM.

8: MS. CHANDANA SARMA
D/O LT. MAHENDRA SARMA R/O KARGHULI
GUWAHATI -4
P.S. LATASIL DIST. KAMRUP.

9: SHRI MRINAL SARMA
S/O LT. KAMAL SARMA R/O VILL- AMBAGAN P.O. AMBAGAN DIST.
NAGAON
ASSAM.

10: SHRI DEBAJIT BHAGAWATI
                                                        Page No.# 17/26

S/O LT. RAJANI BHAGAWATI R/O VILL- BISWANATH CHARIALI P.O.
BISWANATH CHARIALI DIST. SONITPUR

 11: SHRI HIRANYA HAZARIKA
S/O LT. HANGSHDHAR HAZARIKA R/O VILL- SONARIGAON P.O. SILGHAT
P.S. KUWARITAL DIST. NAGAON
 VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.

2:PRINCIPAL SECRETARY TO THE
GOVT. OF ASSAM
 INDUSTRIES and COMMERCE DEPARTMENT
ASSAM
 SACHIVALAYA
 BLOCK-C
 2ND FLOOR
 DISPUR
 GUWAHATI-6.
 3:THE COMMISSIONER OF INDUSTRIES and COMMERCE

ASSAM
UDYOGBHAWAN
GUWAHATI-21.
------------
Advocate for : MR.S CHAKRABARTY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : I.A.(Civil)/82/2022

SRI MUKUL GOSWAMI AND 3 ORS.
S/O SRI NABIN CHANDRA GOSWAMI R/O VILL and P.O. HAZARIKAPARA
DIST. DARRANG
ASSAM.

2: DWIJEN CHAKRABORTY

C/O SMTI SABHA CHAKRABORTY
R/O VILL. MISTRESS ZOO ROAD VIDYAPEETH
AMBIKA NAGAR
P.O. ZOO ROAD
P.S. GEETANAGAR
                                                     Page No.# 18/26

DIST. KAMRUP (M)
GUWAHATI 24
ASSAM
PIN 781024

3: DEBEN KALITA

S/O SHRI HARMOHAN KALITA
R/O VILL. DHIRENPARA
RAGHUNATH PATH
P.O. GANESPARA
P.S. FATASHIL AMBARI
DIST. KAMRUP (M)
ASSAM
PIN 781025

4: KARIM KAZI

S/O LATE HARMUJ ALI KAZI
R/O VILL. RANGIA
P.O./P.S. RANGIA
DIST. KAMRUP (R)
ASSAM
PIN 781354
VERSUS

TILAK NATH AND 14 ORS
S/O SHRI SUNESWAR NATH
R/O CHARING TELIAL GAON
P.O. HAFOLUTING DIST. SIVASAGAR
ASSAM

2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
 DEPTT. OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI 06
 3:THE DIRECTOR OF INDUSTRIES

ASSAM
BAMUNIMAIDAN
GUWAHATI 21
4:THE DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT

GOVT. OF ASSAM
JURIPAR
PANJABARI ROAD
GUWAHATI 22
                                                   Page No.# 19/26

 DIST. KAMRUP (M)
 ASSAM.
 5:THE DEPUTY DIRECTOR OF INDUSTRIES AND COMMERCE
(ESTABLISHMENT)
BAMUNIMAIDAN
 GUWAHATI 21
 ASSAM.
 6:THE CHAIRMAN OF THE STATE LEVEL EMPOWERED COMMITTEE

DIRECTOR OF INDUSTRIES
ASSAM
GUWAHATI 21
7:PUSNA SURI

S/O LATE DUKHIA SURI
R/O VILL. RUPNAGAR
P.O. CHINNAMORA
P.S. JORHAT
DIST. JORHAT
ASSAM
PIN 785008
8:BIPUL DUTTA

S/O LATE GANESH DUTTA
R/O VILL. DEBDARU PATH
P.O./P.S. DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
9:BADRUDDUZA LASKAR

S/O LATE HAFIZ HABIBUR RAHMAN LASKAR
R/O VILL. ATHGAON
P.O. PANBAZAR
P.S. BHARALUMUKH
DIST. KAMRUP (M)
ASSAM.
10:JOGEN DAS

S/O LATE MONPUR DAS
R/O VILL. BACHAGAON
P.O. PANIGAON
P.S. JORHAT
DIST. JORHAT
ASSAM
PIN 787052
11:KANKANJYOTI LAHKAR
                                      Page No.# 20/26

S/O SHRI HAREN CHANDRA LAHKAR
R/O VILL. WARD NO. 4
RANGIA TOWN
P.O./P.S. RANGIA
DIST. KAMRUP (R)
ASSAM
PIN 781354
12:BIKASH GANGULY

S/O LATE MANINDDRA CHANDRA GANGULI
R/O VILL. MC GANGULY ROAD
TEZPUR TOWN
P.O./P.S. TEZPUR
DIST. SONITPUR
ASSAM
PIN 784001
13:NIRMAL DAS

S/O LATE RAJMOHAN DAS
R/O VILL. WARD NO. 20
BARPETA TOWN
P.O. SANTIPUR
P.S. BARPETA (SADAR)
DIST. BARPETA
ASSAM
PIN 781301
14:MASUD AHMED LASKAR

S/O LATE SAMSUDDIN
R/O VILL. AMBIKAPATTY
SILCHAR TOWN
P.O. SILCHAR
P.S. SILCHAR (SADAR)
DIST. CACHAR
ASSAM
PIN 788001
15:TAPAN SAHA

S/O LATE GOPAL CHANDRA SAHA
R/O VILL. WARD NO. 3
LAOKHOWA ROAD
NAGAON TOWN
P.O. HAIBARGAON
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM
PIN 782001
------------
                                                             Page No.# 21/26

Advocate for : MR. A K PURKAYASTHA
Advocate for : MR. T J MAHANTA appearing for TILAK NATH AND 14 ORS



Linked Case : I.A.(Civil)/346/2021

MANIMA CHOUDHURY
W/O. LATE TAPAN KUMAR CHOUDHURY
R/O. MALIKUCHI
NALBARI
P.O
P.S.
AND DIST. NALBARI
ASSAM
PIN- 781335


VERSUS

THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
INDUSTRIES AND COMMERCE DEPTT.
DISPUR
GHY- 6

2:THE SECRETARY TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCE DEPTT.
ASSAM
 DISPUR
 GHY-6
 3:THE COMMISSIONER (DIRECTOR) OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY-21
 4:THE ADDITIONAL DIRECTOR OF INDUSTRIES AND COMMERCE
ASSAM
UDYOG BHAWAN
 BAMUNIMAIDAM
 GHY-21
 5:THE GENERAL MANAGER
DISTRICT INDUSTRIES AND COMMERCE CENTRE
 BARPETA
 6:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
ASSAM
MAIDAMGAON
 BELTOLA
                                                     Page No.# 22/26

GUWAHATI
ASSAM
------------
Advocate for : MR N DUTTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.



Linked Case : I.A.(Civil)/1855/2021

SHRI BIPUL DUTTA AND ANR.
S/O LATE GANESH DUTTA
R/O DEBDARU PATH
P.O. AND P.S. DISPUR
PIN 781006
DIST. KAMRUP
ASSAM.

2: MASUD AHMED LASKAR
S/O LATE SAMSUDDIN LASKAR
 R/O AMBIKAPATTY
 P.O. AND P.S. SILCHAR
 PIN 788001
 DIST. CACHAR
ASSAM.
VERSUS

TILAK NATH AND 17 ORS.
S/O. SHRI SUNESWAR NATH
R/O. CHARING TELIAL GAON
P.O. HAFOLUTING
DIST. SIVASAGAR
ASSAM

2:THE STATE OF ASSAM
REPRESENTED BY THE SECREATRY TO THE gOVERNEMNT OF ASSAM
 DEPARTMENT OF INDUSTRIES AND COMMERCE
 DISPUR
 GUWAHATI-6
 3:THE DIRECTOR OF INDUSTRIES

ASSAM
BAMUNIMAIDAM
GUWAHATI-21.
4:THE DIRECTOR OF PANCHAYAT and RURAL DEVELOPMENT
GOVT. OF ASSAM
JURIPAR
                                                      Page No.# 23/26

 PANJABARI ROAD
 GUWAHATI-22
 DISTRICT- KAMRUP
 ASSAM.
 5:THE DEPUTY DIRECTOR OF INDUSTRIES and COMMERCE
ESTABLISHMENT
 BAMUNIMAIDAM
 GUWAHATI-21
 6:THE CHAIRMAN
OF STATE LEVEL EMPOWERED COMMITTEE OF THE DIRECTOR OF
INDUSTRIES
 ASSAM
 GUWAHATI-21.
 7:SRI PRAKASH GOSWAMI
S/O SRI NAGEN CHANDRA GOSWAMI
 R/O MILANPUR
 CHANDMARI
 GUWAHATI-3
 DIST. KAMRUP
 ASSAM.
 8:SRI MUKUL GOSWAMI
S/O SRI NABIN CHANDRA GOSWAMI R/O VILL and P.O. HAZARIKAPARA
 DIST. DARRANG
 ASSAM.
 9:SRI DWIJEN CHAKRABORTY

C/O SMT. SABHA CHAKRABORTY
MISTRESS ZOO ROAD VIDYAPEETH
AMBIKA NAGAR
GUWAHATI-24
DIST. KAMRUP
ASSAM.
10:SRI DEBEN KALITA
S/O SRI HARMOHAN KALITA VILL- DHIRENPARA
RAGHUNATH PATH
P.S. FATASIL
DIST. KAMRUP
ASSAM.
11:SRI KARIM KAZI
S/O HARMUJ ALI KARI R/O P.O. RANGIA
DIST.KAMRUP
ASSAM.
12:PUSNA SURI
S/O LATE DUKHLA SURI
R/O RUPNAGAR
PIN 785008
P.O. CINNAMORA
P.S. JORHAT
                                        Page No.# 24/26

DIST. JORHAT
ASSAM.
13:BADRUDDUZA LASKAR
S/O LATE HAFIZ HABIBUR RAHMAN LASKAR
R/O ATHGAON
P.O. PANBAZAR
P.S. BHARALUMUKH
DIST. KAMRUP
ASSAM.
14:JOGEN DAS
S/O LATE MONPUR DAS
R/O VILL. BACHAGAON
P.O. PANIGAON
PIN 787052
PS-JORHAT
DIST- LAKHIMPUR
ASSAM
15:KANKANJYOTI LAHKAR
S/O SHRI HAREN CH. LAHKAR
R/O WARD NO. 4
P.O. AND PS. RANGIA
DIST. KAMRUP
ASSAM
PIN 781354
16:BIKASH GANGULY
S/O LATE MANINDRA CH. GANGULY
R/O M.C. GANGULY ROAD
P.O. AND P.S. TEZPUR
PIN 784001
DIST. SONITPUR
ASSAM
17:NIRMAL DAS
S/O LATE RAJMOHAN DAS
R/O WARD NO. 20
BARPETA TOWN
P.O. SANTIPARA
PIN 781301
DIST. BARPETA
ASSAM
18:TAPAN SAHA
S/O LATE GOPAL CH. SAHA
R/O WARD NO. 3 LAOKHOWA ROAD
P.O. HAIBORGAON
PIN 782002
DIST. NAGAON
ASSAM
------------
Advocate for : MR. D P BORAH
                                                       Page No.# 25/26

Advocate for : SC
INDUSTRIES AND COMMERCE appearing for TILAK NATH AND 17 ORS.



Linked Case : I.A.(Civil)/67/2022

DIGANTA BARUAH AND 3 ORS
S/O JAGADA NANDA BARUAH
R/O CHIRISTIAN PATTY
A.D.R. ROAD
P.O. NAGAON
DIST. NAGAON
ASSAM.

2: SULTAN KHAN
S/O LT. LUTFAR RAHMAN KHAN
 R/O SONKUCHI
 P.O. BARPETA
 DIST- BARPETA
ASSAM

3: HRIDAY RANJAN SONOWAL
S/O TUPIDHAR SONOWAL
R/O DAINIJAN
P.O. DEHEATING TINIALI
P.S. BARBARUAH
DIBRUGARH
DIST- DIBRUGARH
ASSAM

4: NURAJUL HOQUE CHOUDHURY
S/O LT. SHADAT HUSSAIN CHOUDHURY
R/O RONGPUR PART-II
P.O. RONGPUR PART-II
P.S. SILCHAR
DIST- CACHAR
ASSAM
VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
INDUSTRIES AND COMMERCE DEPTT.
DISPUR
GUWAHATI 6

2:THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
                                                                     Page No.# 26/26

           GHY-6
           3:THE COMMISSIONER DIRECTOR OF INDUSTRIES
           ASSAM
           BAMUNIMAIDAM
           GHY-21
           4:THE DY. DIRECTOR OF INDUSTRIES and COMMERCE ESTB.
           ASSAM
           BAMUNIMAIDAM
           GHY-21
           5:THE CHAIRMAN OF STATE LEVEL EMPOWERED COMMITTEE OF THE
           DIRECTOR OF INDUSTRIES
           ASSAM
           GHY-21
           ASSAM
           ------------
           Advocate for : MR. N N B CHOUDHURY
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE NANI TAGIA

                                     ORDER

Date : 14.06.2022 As prayed for by the learned counsels appearing for the parties, list these matters for hearing on 23rd of June, 2022.

JUDGE Comparing Assistant