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[Cites 0, Cited by 0] [Section 399] [Entire Act]

State of Punjab - Subsection

Section 399(26) in The Punjab Municipal Corporation Act, 1976

(26)the provision and maintanance of such meters as may be required to measure the volume of any trade effluent being discharged from any trade premises into municipal drains, and the testing of such meters ;C. Bye-laws relating to streets . -