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State of Punjab - Section

Section 7 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

7. Entries to be changed after three consecutive harvests.

- Where an entry is made for a particular or a part thereof as required by rule 3 successively for three harvests, and a similar entry has to be made in the fourth harvest the word "banjar jadid" shall be substituted for khali in the fourth harvest and if this entry persists further for four succeeding harvests, it shall be changed into 'banjar qadim' in the eighth harvest. In the case of lands affected by cho or deposit of sand, the entry shall continue to be 'ghaimumkin cho' or 'gharmumkin sand,' as the case may be.