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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(2)(a) in Tamil Nadu Panchayats (Elections) Rules, 1995

(a)refuses to allow such inspection of his left forefinger by the Presiding Officer or Polling Officer, as the case may be; or