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Rajasthan High Court - Jodhpur

Ghanshyam vs The Additional District Judge on 1 April, 2019

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ No. 2586/2019

1. Ghanshyam S/o Late Shri Shiv Pratap, Aged About 32 Years, B/c Jangid, Ward No. 21, Hanumangarh Town, Tehsil And District Hanumangarh (Raj). Through Power Of Attorney Holder- Shri Amit Kumar S/o Shri Jaswant Singh B/c Suthar, Ward No. 10, Anupgarh, Tehsil Anupgarh, District Hanumangarh (Raj).

2. Umesh S/o Late Shri Shiv Pratap, Aged About 30 Years, B/c Jangid, Ward No. 21, Hanumangarh Town, Tehsil And District Hanumangarh (Raj). Through Power Of Attorney Holder- Shri Amit Kumar S/o Shri Jaswant Singh B/c Suthar, Ward No. 10, Anupgarh, Tehsil Anupgarh, District Hanumangarh (Raj).

3. Kanta Devi W/o Late Shri Shiv Pratap, Aged About 52 Years, B/c Jangid, Ward No. 21, Hanumangarh Town, Tehsil And District Hanumangarh (Raj). Through Power Of Attorney Holder- Shri Amit Kumar S/o Shri Jaswant Singh B/c Suthar, Ward No. 10, Anupgarh, Tehsil Anupgarh, District Hanumangarh (Raj).

----Petitioners Versus

1. The Additional District Judge, Anupgarh (Raj).

2. Pramod Kumar S/o Shri Gyan Prakash, By Caste-

Brahmin, R/o. 35, Rani Bazaar, Bikaner (Raj.).

3. Narottam Sharma S/o Shri Gyan Prakash, By Caste-

Brahmin, R/o. 35, Rani Bazaar, Bikaner (Raj.).

4. Khushbu Sharma D/o Shri Gyan Prakash, By Caste-

Brahmin, R/o. 35, Rani Bazaar, Bikaner (Raj.).

5. Sumit Kumar S/o Shri Jaswant Singh, By Caste- Suthar, R/o. Ward No. 10, Anupgarh, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

6. Bhanwar Lal S/o Shri Nandlal, By Caste- Brahmin, R/o.

Ward No. 11, Anupgarh, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

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7. Rajendra Kumar S/o Shri Lal Chand,, By Caste- Suthar, R/o Ward No. 10, Anupgarh, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

8. Vinod Kumar S/o Shri Lal Chand, By Caste- Suthar, R/o Ward No.10, Anupgarh, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

9. Shyam Sunder S/o Shri Banshidhar, By Caste- Brahmin, R/o. Rani Bazaar, Bikaner (Raj.).

10. Prabhu Dayal S/o Shri Ram Chandra, By Caste- Brahmin, R/o. Anupgarh.

11. Geetanjali Nagpal W/o Shri Vijay Kumar Nagpal, By Caste- Arora, R/o. Anupgarh, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

12. Ranjana Nagpal W/o Shri Thirth Nagpal, By Caste- Arora, R/o. Ramsinghpur, Tehsil- Anupgarh, District- Sri Ganganagar (Raj.).

13. Kanta W/o Shri Narendra Kumar, By Caste- Brahmin, R/o.

Bikaner, District- Bikaner (Raj.).

14. Kamla Devi W/o Shri Om Prakash, By Caste- Kumhar, R/o. Ward No.7, Anupgarh, District- Sri Ganganagar (Raj.).

15. Narendra Kumar S/o Shri Banshidhar, By Caste- Brahmin, R/o 35, Rani Bazaar, Bikaner, Tehsil And District- Bikaner (Raj.).

16. Mohani Devi D/o Shri Shiv Pratap, W/o. Shri Rajendra Jangid, By Caste- Khati, R/o. House No. 372, Maniram Ki Dhani, Gali No.4, Aazad Nagar, Hissar, Tehsil And District- Hissar (Haryana).

17. Rajesh Devi D/o Shri Shiv Pratap, W/o. Shri Chandra Bhan Jangid, By Caste- Khati, R/o. 228, Kailash Kuti, Talawali Chanda, Po- Mangaliya, District- Indore (M.p.) 453771

18. Prithvi Raj S/o Shri Brijlal Soni, By Caste- Soni, R/o. Ward No. 10, Anupgarh (Raj.).

19. Jaswant Singh S/o Shri Hariram, By Caste- Suthar, R/o.

Ward No. 10, Anupgarh (Raj.).

20. Bajrang Lal S/o Shri Tikam Das, By Caste- Swami, R/o.

Ward No.25, Anupgarh (Raj.).

                                                                ----Respondents


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                                   For Petitioner(s)         :    Mr. Surendra Thanvi for
                                                                  Mr. Sanjeet Purohit
                                   For Respondent(s)         :    Mr. Ajay Kumar Vyas



                                                       JUSTICE DINESH MEHTA

                                                                       Order

                                   01/04/2019

Issue notice to respondents Nos.2 to 20. Issue notice of the stay application.

Mr. Ajay Kumar Vyas accepts notices on behalf of respondents.

List this case on 15.04.2019.

Till then, effect and operation of the order dated 31.01.2019, passed by the learned District Judge, Anupgarh, shall remain stayed.

It is however, made clear that the Trial court shall be free to continue with the suit proceedings.

(DINESH MEHTA),J 6-skm/-

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