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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(h) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(h)All credits in to the fund shall be payable in to the personal ledger account of the Controller maintained in the accounts of the Special Treasury, Bhubaneswar, and shall be deposited by means of challans under the Head of Account "801-Insurance & Pension Funds-10-Other Insurance & Pension Funds-NCDS, Pension Fund" and a copy of the challan shall be furnished to the Controller with a written advice of the Credit.