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State of Rajasthan - Section

Section 18 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

18. Form of writs, citations, warrants and proclamations.

- Writs, citations, warrants and proclamations shall be in the forms appended. They shall bear the date of issue, and shall be signed by the issuing officer and sealed with his official seal.