Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(a) in The Orissa Co-operative Societies Rules, 1965 (a)"The Act" means the Orissa Co-operative Societies Act, 1962, and all words and expressions used but not defined herein shall have the meanings respectively assigned to them in the Act;
