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State of Bihar - Section

Section 6 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

6.

Subject to the provisions of the Act and the provisions contained in the Scheme, the Town Vending Committee shall, as far as practicable, ensure that all existing Street Vendors identified in the survey conducted under section-3 are accommodated in the vending zone.Chapter - III Issue of Identity Card and Certificate of Vending