Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(3) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(3)The Member-Secretary shall make all arrangements for holdings meetings of the Board and meetings of the committees constituted by the Board.