[Cites 0, Cited by 0]
[Section 23]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 23(2) in U.P. Jail (Group A and B) Service Rules, 1982
| Name of Post | Scale of pay | |
| 1. | Inspector-General of Prisons, (Departmental). | 2,050-75-2,200-100-2,500 |
| 2. | Additional Inspector-General of Prisons. | 1,840-60-1,900-75-2,200-100-2,400 |
| 3. | Deputy Inspector-General of Prisons. | 1,540-60-1,900-E.B.-75-2,200 |
| 4. | Director of Jail Industries. | 1,250-50-1,300-60-1,660-E.B.-60-1,900-75-2,050. |
| 5. | Superintendent, Central Prisons. | 1,250-50-1,300-60-1,660-E.B.- 60-1,900-75-2,050 (plusRs. 100 as special pay only for Principal, Jail Training School,Lucknow with effect from September 2,1981). |
| 6. | Superintendent, District Jails. | 850-40-1,050-E.B.-50-1,300-60-1,420-E.B.-60-1,720. |