Gujarat High Court
Rajkot District Panchayat vs Hafizaben Valibhai & Anr on 2 August, 2017
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/13993/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13993 of 2017
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RAJKOT DISTRICT PANCHAYAT ....Petitioner
Versus
HAFIZABEN VALIBHAI & ANR. ....Respondents
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Appearance:
MR HS MUNSHAW, ADVOCATE for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 02/08/2017
ORAL ORDER
Notice returnable on 13.09.2017.
(PARESH UPADHYAY, J.) Salim/17 Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 03 01:38:25 IST 2017