Section 3(1)(c) in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012

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State of West Bengal - Subsection

Section 3(1)(c) in The West Bengal Motor Vehicles Tax (Amendment) Act, 2012

(c)in item (3),-

(i)clause (a) and the entries relating thereto shall be omitted;

(ii)in the entry in clause (b), for the words and figures "capacity beyond 10", the words and figures ''capacity beyond 14" shall be substituted;