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Himachal Pradesh High Court

Pancham Singh & Others vs State Of Himachal Pradesh & Others on 19 December, 2019

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                            CMPMO No. 999 of 2019




                                                                          .
                                            Decided on: 19.12.2019





    Pancham Singh & others                                            ....Petitioners.
                   Versus





    State of Himachal Pradesh & others                                ...Respondents.
    Coram
    The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





    Whether approved for reporting?1 No
    For the petitioner                :     Mr. Raj Negi, Advocate.

    For the respondents               :
                           Mr. Sumesh Raj, Mr. Dinesh

                           Thakur and Mr. Sanjeev Sood,

                           Additional Advocate Generals, for
                           respondents­State.
    Ajay Mohan Goel, Judge (Oral)

This petition is disposed of with the direction that the original application filed before the learned erstwhile Himachal Pradesh Administrative Tribunal i.e. TA No.3979/2015, titled as Pancham Singh & others Versus State of Himachal Pradesh & others, be transferred to this Court and the same be registered as CWPOA.

(Ajay Mohan Goel) Judge December 19, 2019 (Rishi) 1 Whether reporters of the local papers may be allowed to see the judgment?