Supreme Court - Daily Orders
M/S. Picasso Overseas vs Commissioner Of Customs on 29 November, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna
ITEM NO.35 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25324/2016
M/S. PICASSO OVERSEAS Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS & ANR. Respondent(s)
Date : 29-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
[IN CHAMBERS]
For Petitioner(s)
For Respondent(s)
The Court made the following
O R D E R
In spite notice being served to the petitioner to make alternative arrangement, none has appeared.
Hence, the Special Leave Petition is dismissed for non- prosecution.
Pending application(s), if any, shall stand disposed of.
(PRADEEP RAWAT) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RACHNA Date: 2019.12.04 13:35:14 IST Reason: