Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S. Picasso Overseas vs Commissioner Of Customs on 29 November, 2019

Author: Sanjiv Khanna

Bench: Sanjiv Khanna

     ITEM NO.35                         COURT NO.13                 SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No.25324/2016

     M/S. PICASSO OVERSEAS                                          Petitioner(s)

                                                 VERSUS

     COMMISSIONER OF CUSTOMS            & ANR.                      Respondent(s)

     Date : 29-11-2019 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SANJIV KHANNA
                                            [IN CHAMBERS]



     For Petitioner(s)

     For Respondent(s)


                                  The Court made the following

                                            O R D E R

In spite notice being served to the petitioner to make alternative arrangement, none has appeared.

Hence, the Special Leave Petition is dismissed for non- prosecution.

Pending application(s), if any, shall stand disposed of.

(PRADEEP RAWAT) (ANITA RANI AHUJA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RACHNA Date: 2019.12.04 13:35:14 IST Reason: