Gujarat High Court
Jashkaran Dulabhai Thro Matka Hemiben vs State Of Gujarat on 11 March, 2015
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
R/CR.MA/5101/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 5101 of
2015
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JASHKARAN DULABHAI THRO MATKA HEMIBEN
JASKARNBHAI....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
PARTY-IN-PERSON, PERSONAL CAPACITY for the Applicant(s) No. 1
MS. NISHA THAKOR, A.P.P. for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH
UPADHYAY
Date : 11/03/2015
ORAL ORDER
Notice returnable on 23.03.2015. Learned APP wavies service of notice on behalf of respondent-State.
(PARESH UPADHYAY, J.) chandresh/55 Page 1 of 1