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Gujarat High Court

Jashkaran Dulabhai Thro Matka Hemiben vs State Of Gujarat on 11 March, 2015

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

       R/CR.MA/5101/2015                                    ORDER



               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



  CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 5101 of
                                  2015

================================================================
                 JASHKARAN DULABHAI THRO MATKA HEMIBEN
                        JASKARNBHAI....Applicant(s)
                                 Versus
                     STATE OF GUJARAT....Respondent(s)
================================================================
Appearance:
PARTY-IN-PERSON, PERSONAL CAPACITY for the Applicant(s) No. 1
MS. NISHA THAKOR, A.P.P. for the RESPONDENT(s) No. 1
================================================================

          CORAM: HONOURABLE MR.JUSTICE PARESH
                 UPADHYAY

                            Date : 11/03/2015


                              ORAL ORDER

Notice returnable on 23.03.2015. Learned APP wavies service of notice on behalf of respondent-State.

(PARESH UPADHYAY, J.) chandresh/55 Page 1 of 1