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Delhi High Court - Orders

Geetika Jain vs Addl Commissioner Of Income Tax Central ... on 8 January, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                             $~14, 23 & 24
                             *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +       W.P.(C) 9579/2020 & CM APPLs.30720-30722/2020
                                     GEETIKA JAIN                                      .....Petitioner

                                                             versus

                                     ADDL COMMISSIONER OF INCOME TAX
                                     CENTRAL RANGE 5 NEW DELHI                         .....Respondent

                             +       W.P.(CRL) 618/2019 & CRL.M.A.4336/2019, 12696/2020
                                     GAUTAM KHAITAN                                    .....Petitioner
                                                             versus

                                     UNION OF INDIA & ORS                              .....Respondents

                             +       W.P.(CRL) 1877/2019 & CRL.M.A.30829/2019, 12695/2020
                                     RITU KHAITAN                                      .....Petitioner
                                                             versus

                                     UNION OF INDIA & ORS.                             .....Respondents

                             Present:        Dr. A.M. Singhvi & Mr. Ajay Vohra, Sr. Advs. with Mr. Rohit
                                             Jain, Mr. Aniket D. Agrawal & Mr. Amit Bhandari, Advs. for
                                             petitioner in Item No.14

                                             Mr. P.V. Kapur, Sr. Adv. with Mr. A.T. Patra, Mr. Madhav
                                             Khurana, Mr. Aditya Ghadge, Mr. Sidhant Kapur, Ms. Kaveri
                                             & Mr.Dhananjay Sahai, Advs. for petitioners in Item Nos.23 &
                                             24

                                             Mr. Zoheb Hossain, Sr. Standing Counsel for R-2 & R-3 in
                                             Item Nos.23 & 24


                             W.P.(C) 9579/2020 & other connected matters                    Page 1 of 2


Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:15.01.2021
14:51:06
                                      CORAM:
                                     HON'BLE THE CHIEF JUSTICE
                                     HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 08.01.2021 The proceedings in the matter have been conducted through video conferencing.

These matters be not listed before this Division Bench. List these matters before Division Bench - V on 14.01.2021.

CHIEF JUSTICE JYOTI SINGH, J JANUARY 8, 2021 ns W.P.(C) 9579/2020 & other connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:15.01.2021 14:51:06