Delhi High Court - Orders
Geetika Jain vs Addl Commissioner Of Income Tax Central ... on 8 January, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~14, 23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9579/2020 & CM APPLs.30720-30722/2020
GEETIKA JAIN .....Petitioner
versus
ADDL COMMISSIONER OF INCOME TAX
CENTRAL RANGE 5 NEW DELHI .....Respondent
+ W.P.(CRL) 618/2019 & CRL.M.A.4336/2019, 12696/2020
GAUTAM KHAITAN .....Petitioner
versus
UNION OF INDIA & ORS .....Respondents
+ W.P.(CRL) 1877/2019 & CRL.M.A.30829/2019, 12695/2020
RITU KHAITAN .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
Present: Dr. A.M. Singhvi & Mr. Ajay Vohra, Sr. Advs. with Mr. Rohit
Jain, Mr. Aniket D. Agrawal & Mr. Amit Bhandari, Advs. for
petitioner in Item No.14
Mr. P.V. Kapur, Sr. Adv. with Mr. A.T. Patra, Mr. Madhav
Khurana, Mr. Aditya Ghadge, Mr. Sidhant Kapur, Ms. Kaveri
& Mr.Dhananjay Sahai, Advs. for petitioners in Item Nos.23 &
24
Mr. Zoheb Hossain, Sr. Standing Counsel for R-2 & R-3 in
Item Nos.23 & 24
W.P.(C) 9579/2020 & other connected matters Page 1 of 2
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:15.01.2021
14:51:06
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 08.01.2021 The proceedings in the matter have been conducted through video conferencing.
These matters be not listed before this Division Bench. List these matters before Division Bench - V on 14.01.2021.
CHIEF JUSTICE JYOTI SINGH, J JANUARY 8, 2021 ns W.P.(C) 9579/2020 & other connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:15.01.2021 14:51:06