Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(b) in Hyderabad Children Protection Act

(b)If any head of a household pleads ignorance of the fact that a child has been kept or maintained in his house in contravention of section 5 or that a child is being maintained in his house without a report being made under section 7, the burden of proving plea shall lie on him.