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[Cites 0, Cited by 0] [Section 292(1)] [Section 292] [Entire Act]

Union of India - Subsection

Section 292(1)(a) in The Companies Act, 1956

(a)the power to make calls on shareholders in respect of money unpaid on their shares;
(aa)[ the power to authorise the buy-back referred to in the first proviso to clause (b) of sub-section (2) of section 77-A;]