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Girish Kedia vs The State Of Bihar And Ors on 23 May, 2019

Author: S. Kumar

Bench: S. Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.6863 of 2018
                  ======================================================
                  Girish Kedia

                                                                        ... ... Petitioner/s
                                                  Versus
                  The State Of Bihar and Ors

                                                                  ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s : Mr.Atal Bihari Pandey
                  For the Respondent/s : Mr.Rishi Raj Sinha -Sc19
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                         ORAL ORDER

4    23-05-2019

I.A. No. 01 of 2019 in CWJC No. 6863 of 2018 Heard learned counsel for the parties The interim order dated 18.09.2018 passed in CWJC No. 8360 of 2018 (Rameshwar Mehta Vs the State of Bihar & Ors) shall be applicable in present case also as nature of case and the relief prayed are identical.

Counter affidavit has already been filed in this case. The matter is directed to be listed along with CWJC No. 8360 of 2018.

(S. Kumar, J) ranjan/-

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