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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Tamilnadu - Subsection

Section 148(1)(b) in Tamil Nadu State Housing Board Act, 1961

(b)make such payments as it may think fit from the said funds, by way of subsidy to persons undertaking to provide, maintain and work means of locomotion; or