Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 110 in Telangana Panchayat Raj Act, 2018 110. Public slaughter houses. - Subject to such rules as may be made, every Gram Panchayat shall provide designated places for use as public slaughter-houses and charge rents and fees for their use.
