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State of Tamilnadu - Section

Section 12 in Tamil Nadu Prohibition Act, 1937

12. Punishment for abetment of offence against Act in area to which Act is not extended.

- Where any offence against this Act is committed in any area to which it has been extended, whoever commits, or attempts to commit, or abets the commission of, any of the acts making up the offence shall be liable to be punished therefor, whether such commission, attempt or abetment takes place within or outside such area.