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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(d) in The Hackney-Carriage Act, 1879

(d)regulate the description of animals, harness and other things to be used with licensed carriages, and the conditions in which such carriages, and the animals, harness and other thing, used therewith, shall be kept, and the lights (if any) to be carried after sunset and before sunrise;