Jammu & Kashmir High Court - Srinagar Bench
Ut Through P/S Vok (Now Acb) Baramulla vs Mohammad Maqbool Mir on 4 February, 2025
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Regular
S. No. 40
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlM(1319/2023) IN CrlA(AS) 22/2023 C/DELAY CrlM(1320/2023)
UT through P/S VOK (now ACB) Baramulla
... Petitioner/Appellant(s)
Through: Mr. Hakim Aman Ali, DAG
V/s
Mohammad Maqbool Mir
... Respondent(s)
Through: Mr. Sheikh Faisal, Advocate
CORAM: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
04-02-2025 Objections to the application for condonation of delay within three weeks. List the application on 18.3.2025.
(JAVED IQBAL WANI) JUDGE Srinagar 04-02-2025 N Ahmad Nissar Ahmad Bhat I attest to the accuracy and authenticity of this document 04.02.2025 16:57