Supreme Court - Daily Orders
Sk. Md. Rafique vs Managing Committee, Contai Rahamania ... on 30 September, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO. OF 2024
(@ D.NO. 42038 OF 2024)
THE MANAGING COMMITTEE, CONTAI SHAWKATIA JUNIOR
HIGH MADRASAH ...APPLICANT(S)
VS.
THE STATE OF WEST BENGAL SERVICE & ANR. ...NON-APPLICANT(S)
IN
CIVIL APPEAL NO(S). 5808 OF 2017
SK. MD. RAFIQUE ...APPELLANT(S)
VS.
THE MANAGING COMMITTEE, CONTAI RAHMANIA HIGH
MADRASAH & ORS. ...RESPONDENT(S)
O R D E R
1. Mr. Anand Sanjay M Nuli, learned senior counsel appearing for the applicant has made submissions on the application seeking recalling of the judgment of this Court dated 06.01.2020.
2. Heard Mr. Rakesh Dwivedi and Mr. M R Shamshad, learned senior counsels appearing for the non-applicant(s). They both opposed the miscellaneous application on the ground that it is completely abuse Signature Not Verified Digitally signed by of process inasmuch as the Review Petition as well as the Curative Indu Marwah Date: 2024.10.05 14:09:22 IST Reason: Petition against the said judgment had been rejected.
13. Application for permission to file Miscellaneous Application as well as IA No. 209625 of 2024 are accordingly dismissed.
…………………………………………………………………………J. [PAMIDIGHANTAM SRI NARASIMHA] …………………………………………………………………………J. [SANDEEP MEHTA] NEW DELHI;
SEPTEMBER 30, 2024 2 ITEM NO.64 COURT NO.14 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS MISCELLANEOUS APPLICATION Diary No(s). 42038/2024 in Civil Appeal No. 5808/2017 SK. MD. RAFIQUE Petitioner(s) VERSUS
MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH MADRASAH & ORS. Respondent(s) IA No. 209623/2024 - APPLICATION FOR PERMISSION IA No. 209625/2024 - APPROPRIATE ORDERS/DIRECTIONS Date : 30-09-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) Mr. Anand Sanjay M Nuli, Sr. Adv.
Mr. Atarup Bannerjee, Adv.
Mr. Sunando Raha, Adv.
Mr. Abu Sohel, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Pulkit Agarwal, AOR Mr. Rameshwar Prasad Goyal, AOR For Respondent(s) Mr. Kunal Chatterji, AOR Ms. Anita Kanungo, AOR Mr. Zoheb Hossain, AOR Mr. Dipak Kumar Jena, AOR Mr. Prasanna Kumar Pahri, Adv. Mr. R.k. Poswal, Adv.
Mr. Pradeep Kumar Verma, Adv.
Mr. Ashutosh Kumar Singh, Adv.
Mr. Abdul Azeem Kalebudde, AOR Mrs. Taherabi Kalebudde, Adv.
Mr. Subhasish Bhowmick, AOR Mr. M R Shamshad, Sr. Adv.
Mr. Mrigank Prabhakar, AOR 3 Mr. Dipak Kumar Jena, AOR Mr. Prasanna Kumar Pahri, Adv. Mr. R.k. Poswal, Adv.
Mr. Pradeep Kumar Verma, Adv.
Mr. Ashutosh Kumar Singh, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Madhumita Bhattacharjee, Adv.
Mr. M.R. Shamshad, Sr. Adv.
Mr. Aditya Samaddar, AOR Mr. Arijit Sarkar, Adv.
Mr. Saiful Haque, Adv.
UPON hearing the counsel the Court made the following O R D E R Application for permission to file Miscellaneous Application as well as IA No. 209625 of 2024 are accordingly dismissed in terms of the Signed Order.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) (Signed Order is placed on the file.) 4