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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(6) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(6)The Commissioner shall hold the office for a period of three years or till he attains the age of sixty five years, whichever is earlier, which shall be extendable by a further period of three years and thereafter he/she shall not be eligible for reappointment/extension in service.] [Inserted by Act No. 4 of 2017, dated 27.4.2017.]