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[Cites 0, Cited by 1] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Apprentices Act, 1961

(1)Every trade apprentice undergoing apprenticeship training shall have the following obligations, namely:—
(a)to learn his trade conscientiously and diligently and endeavour to qualify himself as a skilled craftsman before the expiry of the period of training;
(b)to attend practical and instructional classes regularly;
(c)to carry out all lawful orders of his employer and superiors in the establishment; and
(d)to carry out his obligations under the contract of apprenticeship.