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State of Rajasthan - Section

Section 13 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

13. Condition for accepting Bhamashah Card as proof of address.

- The address of a person to be proved by Bhamashah Card shall mean the present address and not the permanent address of the person concerned and the Bhamashah card shall not be accepted as proof in lieu of bona fide resident certificate of a person.