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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(a)The pay in the Revised Pay Scales shall be fixed at a stage to which the addition of revised dearness allowance, if any make total equal to the present emoluments :