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Calcutta High Court

Kdg Projects Pvt. Ltd vs Cooch Behar Construction Co. And on 27 February, 2017

Author: Soumen Sen

Bench: Soumen Sen

                              GA No.3503 of 2016
                               CS No.119 of 2013

                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                     KDG PROJECTS PVT. LTD.

                                            -Versus-

                                     COOCH BEHAR CONSTRUCTION CO. AND
                                     ANR.
                                                                  Appearance:
                                                           Mr. D. Mitra, Adv.
                                                        ...for the plaintiff.

                                                          Mr. Arnab Saha, Adv.
                                               ...for the applicant/defendant.
       BEFORE:
       The Hon'ble JUSTICE SOUMEN SEN

Date : 27th February, 2017.

The Court : The time to deposit a sum of Rs.5.95 lakh as also the payment of costs assessed at 500 Gms. to the plaintiff is extended by ten days from date. The order dated 8th November, 2016 stands modified to the aforesaid extent. In the event this order is complied with, G.A.No.2695 of 2013 shall appear as a chamber application for final disposal in the monthly list of April, 2017.

(SOUMEN SEN, J.) A/s.